R.SUBBIAH, G.K. ILANTHIRAIYAN

67 recorded High Court judgment(s) · 2019–2021

Courts

Disposal nature

Recent judgments

• S.J.THARANIPATHY, v. S.R.JAGANNATHAN(DECEASED) — Madras High Court (2021-04-26)
• THE MANAGER v. K.ADAM — Madras High Court (2021-04-26)
• M/S.UNITED INDIA INSURANCE CO LTD v. SREE ESWARI — Madras High Court (2021-04-26)
• M/S.MOHAN BREWERIES & v. D.L.SUGUMAR(DECEASED) — Madras High Court (2021-04-26)
• D.PRASANTH v. THE COMMISSIONER OF POLICE — Madras High Court (2020-02-26)
• S.KARTHICK@POLICE KARTHICK v. THE SECRETARY TO THE GOVERNMENT — Madras High Court (2020-02-26)
• THANGARAJI v. THE STATE OF TAMIL NADU — Madras High Court (2020-02-26)
• AMIRTHALINGAM v. THE STATE OF TAMIL NADU, — Madras High Court (2020-02-26)
• ROSE RANI v. STATE OF TAMIL NADU REP BY — Madras High Court (2020-02-26)
• AMUTHA v. THE SECRETARY TO THE GOVERNMENT, — Madras High Court (2020-02-26)