R.SUBBIAH, ELIPE DHARMA RAO

36 recorded High Court judgment(s) · 2009–2012

Courts

Disposal nature

Recent judgments

• D.K.SAMY MATRICULATION HIGHER v. THE STATE OF TAMILNADU REP BY — Madras High Court (2012-11-29)
• M.DIWAKAR v. STATE LEVEL SCRUTINY COMMITTEE — Madras High Court (2012-10-18)
• THE COMMISSIONER OF CUSOMS v. M/S.V.S.GOVINDAN, — Madras High Court (2012-09-26)
• RETHINABOOPATHY AMMAL v. THE DISTRICT COLLECTOR — Madras High Court (2012-09-17)
• UNION OF INDIA, REP. BY THE v. D.YOGESWARAN, — Madras High Court (2012-09-17)
• THE MEMBER SECRETARY v. THE STATE OF TAMILNADU, REP BY — Madras High Court (2012-08-29)
• THE COMMISSIONER OF INCOME v. M/S PARK TRUST — Madras High Court (2011-12-22)
• V.BHASKARAN v. THE SPL.DIRECTOR OF ENFORCEMEN — Madras High Court (2011-12-16)
• THE COMMISSIONER OF v. M/S.PREM ELECTRIC — Madras High Court (2011-12-14)
• M. VELLAISAMY v. THE UNION OF INDIA — Madras High Court (2011-12-10)