R.SUBBIAH, C. SARAVANAN

3,190 recorded High Court judgment(s) · 2018–2021

Courts

Madras High Court

3190

DISPOSED OF	2759
DISMISSED	155
ORDERED	77
ALLOWED	57
PARTLY ALLOWED	55
WITHDRAWN DISMISSED	26
CLOSED	23
DISMISSED FOR NON-PROSECUTION	5

S.MANDHAN KUMAR v. STATE OF TAMIL NADU — Madras High Court (2021-06-15)
K.B.RAJENDRAN v. Tvl.Prakash Govindasamy,I.A.S., — Madras High Court (2021-06-02)
UNITED INDIA INSURANCE CO LTD v. KAVERI — Madras High Court (2021-06-02)
The Registrar v. N.Naga Harihara Sudan, — Madras High Court (2021-04-28)
The District Collector and chairman v. Sanjai — Madras High Court (2021-04-20)
M/S.G.A.PROJECTS PVT LTD v. M/S.KAMARAJAR PORT LTD — Madras High Court (2021-04-01)
Raghuraman v. Sandeep Nandoori IAS — Madras High Court (2021-03-24)
ETA MAURITIUS LIMITED v. PUEBLO HOLDINGS LTD — Madras High Court (2021-03-24)
THE SUPERINTENDING ENGINEER v. M/S.GOWPATT ASSOCIATES — Madras High Court (2021-03-24)
THE HIGH COURT OF JUDICATURE AT MADRAS v. A.VENKATESAN — Madras High Court (2021-03-24)