LexR.SUBBIAH, B.PUGALENDHI
55 recorded High Court judgment(s) · 2018–2019
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 55 |
Disposal nature
| DISPOSED OF | 14 |
| DISMISSED | 10 |
| ORDERED | 9 |
| CLOSED | 9 |
| ALLOWED | 9 |
| WITHDRAWN DISMISSED | 3 |
| DISMISSED WITH COST | 1 |
Recent judgments
- A.RADHAKRISHNAN, v. THE COMMISSIONER OF SURVEY — Madras High Court (2019-10-23)
- THE TAMIL NADU WAQF BOARD, v. O.M.S.UDUMANMYDEEN, — Madras High Court (2019-10-23)
- V.S.ARUMUGAM, v. THE COMMISSIONER FOR — Madras High Court (2019-04-30)
- TAMILNADU JUDICIAL BAILIFFS/ v. THE GOVERNMENT OF TAMILNADU — Madras High Court (2019-04-27)
- N.NIRANJANA, D/O.A.NAGARAJAN v. THE STATE LEVEL SCRUTINY — Madras High Court (2019-04-10)
- C.ISAIVANI, v. DIRECTOR, — Madras High Court (2019-04-04)
- DR.SAFIULLAH, S/O.SULAIMAN v. THE COMMISSIONER, — Madras High Court (2019-04-04)
- S. SIVAKUMAR v. THE INSPECTOR OF POLICE — Madras High Court (2019-03-29)
- A.BAGURUDEEN, v. M/S.SUNDARAM BNP PARIBAS — Madras High Court (2019-03-25)
- S.RAJASEKARAN, v. THE STATE OF TAMIL NADU, — Madras High Court (2019-03-25)