LexR.SUBBIAH
11,885 recorded High Court judgment(s) · 2010–2021
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 11885 |
Disposal nature
| DISPOSED OF | 7527 |
| DISMISSED | 1181 |
| CLOSED | 1019 |
| WITHDRAWN DISMISSED | 520 |
| ORDERED | 482 |
| ALLOWED | 471 |
| DISMISSED FOR NON-PROSECUTION | 170 |
| PARTLY ALLOWED | 134 |
Recent judgments
- The Official Trustee of Tamilnadu v. No Respondent — Madras High Court (2021-06-17)
- The Official Trustee of Tamil Nadu v. No Respondent — Madras High Court (2021-06-17)
- The Administrator General and Official Trustee of Tamil Nadu, v. nil — Madras High Court (2021-06-11)
- The Administrator General and Official Trustee of Tamil Nadu v. No Respondent — Madras High Court (2021-06-03)
- The Administrator General and Official Trustee of Tamil Nadu v. No Respondent — Madras High Court (2021-06-02)
- The Official Trustee of Tamil Nadu v. No Respondent — Madras High Court (2021-06-02)
- The Official Trustee of Tamil Nadu v. No Respondent — Madras High Court (2021-06-02)
- The Official Trustee of Tamil Nadu v. No Respondent — Madras High Court (2021-06-02)
- The Administrator General and Official Trustee of Tamil Nadu v. No Respondent — Madras High Court (2021-06-02)
- The Official Trustee of Tamil Nadu v. No Respondent — Madras High Court (2021-06-02)