LexR.SUBBIAH, A.D.JAGADISH CHANDIRA
772 recorded High Court judgment(s) · 2017–2019
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 772 |
Disposal nature
| ALLOWED | 333 |
| CLOSED | 197 |
| DISMISSED | 77 |
| DISPOSED OF | 54 |
| PARTLY ALLOWED | 39 |
| DISMISSED AS WITHDRAWAL | 31 |
| WITHDRAWN DISMISSED | 17 |
| ORDERED | 17 |
Recent judgments
- DR.M.SENTHIL v. S.BHOOMA — Madras High Court (2019-04-08)
- A.KALIMUTHU v. THE INSPECTOR OF POLICE, — Madras High Court (2018-03-09)
- S. MAREESHWARAN v. THE INSPECTOR OF POLICE — Madras High Court (2018-03-09)
- POONGOTHAI, v. MUTHAIYAN, — Madras High Court (2018-02-06)
- SATHISH @ SATHISHKUMAR v. THE ASSISTANT COMMISSIONER OF — Madras High Court (2018-01-31)
- ARUMUGAM v. THE INSPECTOR OF POLICE — Madras High Court (2018-01-18)
- M. PALANEESWARAN v. THE INSPECTOR OF POLICE — Madras High Court (2018-01-18)
- T. MUTHUKUMAR v. THE INSPECTOR OF POLICE — Madras High Court (2018-01-18)
- D.KARUNAMOORTHY, v. THE INSPECTOR OF POLICE, — Madras High Court (2018-01-09)
- BANGUBALAN @ v. THE INSPECTOR OF POLICE, — Madras High Court (2018-01-09)