LexR.SAKTHIVEL
4,763 recorded High Court judgment(s) · 2023–2026
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 4763 |
Disposal nature
| ALLOWED | 1950 |
| ORDERED | 834 |
| DISMISSED | 525 |
| GRANTED | 468 |
| WITHDRAWN DISMISSED | 444 |
| DISMISSED AS INFRUCTUOUS | 106 |
| PARTLY ALLOWED | 105 |
| CLOSED | 49 |
Recent judgments
- PALANIAPPAN v. VENKATESH — Madras High Court (2026-06-03)
- THULASIAMMAL v. INDIRANI — Madras High Court (2026-06-03)
- P.C.SASIDHARAN (DECEASED) 1. P.V.VALASALA v. COLAKUMBAY TEA MANUFACTURERS PVT. LTD. — Madras High Court (2026-06-01)
- P.Govindaraj (Died) v. B.Bala Bhuvaneswari — Madras High Court (2026-06-01)
- V.KUPPURAJ(DECEASED)1.K.SARASWATHY v. SUNDARA MURTHY(DECEASED)1.DEVI — Madras High Court (2026-06-01)
- Nethaji v. State rep by The inspector of police — Madras High Court (2026-05-22)
- Asharaf Ali v. The Inspector of Police — Madras High Court (2026-05-22)
- Agash alias Akash v. State rep by, The Inspector of Police — Madras High Court (2026-05-22)
- S.G.Suryah v. State rep. by The Inspector of Police — Madras High Court (2026-05-22)
- Nesan v. State rep by the Inspector of Police — Madras High Court (2026-05-22)