LexR.S.RAMANATHAN
6,565 recorded High Court judgment(s) · 2010–2015
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 6565 |
Disposal nature
| ORDERED | 2205 |
| DISPOSED OF | 1137 |
| DISMISSED | 1000 |
| CLOSED | 704 |
| WITHDRAWN DISMISSED | 512 |
| ALLOWED | 426 |
| DISMISSED AS WITHDRAWAL | 149 |
| GRANTED | 120 |
Recent judgments
- A.KALIBULLAH v. TAMILAVANAN — Madras High Court (2015-06-15)
- P.THANGAVEL v. M/S.MAHINDRA & MAHINDRA — Madras High Court (2015-06-15)
- MRS.S.A.SUGUNA BALARAMAN v. MR.K.LOGANATHAN — Madras High Court (2015-06-15)
- MRS.ALPHONSHA v. MR.S.THIRUMANIKANDAN — Madras High Court (2015-06-15)
- SIVAPRAKASAM v. M.MARIAPPAN — Madras High Court (2015-06-15)
- V.HARIKUMAR v. MR.V.S.RAJA — Madras High Court (2015-06-12)
- M/S.M.LAKSHMAIYYA CHETTY AND v. M.S.DAMAJEYAM CHETTIYAR — Madras High Court (2015-06-12)
- 1.N.BALASUBRAMANIAN v. INSPECTOR OF POLICE — Madras High Court (2015-06-12)
- PERUMAL v. JANAKI — Madras High Court (2015-06-12)
- S.CHANDRASEKARAN v. T.S.HARISHKUMAR — Madras High Court (2015-06-12)