R.S. MONGIA

31 recorded High Court judgment(s) · 2014–2021

Courts

Disposal nature

Recent judgments

• SHEEN @SHAHIN GILL v. STATE OF PUNJAB — Punjab & Haryana High Court (2021-12-15)
• PARAMJIT KAUR @ BHOLAN v. STATE OF PUNJAB — Punjab & Haryana High Court (2021-12-15)
• AMRIK KAUR AND ORS v. GURMEET SINGH AND ORS — Punjab & Haryana High Court (2014-08-25)
• MAN SINGH v. LAKHVINDER SINGH AND ORS. — Punjab & Haryana High Court (2014-03-22)
• DARIYAO SINGH v. NARESH KUMAR AND ORS. — Punjab & Haryana High Court (2014-03-22)
• SUBHASH DEVI AND ORS v. SURENDER AND ANR — Punjab & Haryana High Court (2014-03-22)
• PARTAP SINGH AND ANOTHER v. NARENDER KUMAR AND OTHERS — Punjab & Haryana High Court (2014-03-22)
• RAJ SINGH v. KALU RAM & ORS. — Punjab & Haryana High Court (2014-03-22)
• RAJWANT KAUR & OTHERS v. HARJINDER SINGH AND OTHERS — Punjab & Haryana High Court (2014-03-22)
• GAINI RAM v. MAHINDER PAL SINGH AND ORS — Punjab & Haryana High Court (2014-03-22)