LexR.S. MOHITE, V.C. DAGA
22 recorded High Court judgment(s) · 2004–2007
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 22 |
Disposal nature
| OTHERS DISPOSED OFF | 5 |
| Dismissed | 5 |
| Disposed Off | 5 |
| BAIL GRANTED / REJECTED(FOR APEAL) | 2 |
| OTHER DISPOSED OFF | 2 |
| Dissmiss For Default/Non-Prosecution | 1 |
| DELAY CONDONATED/REJECTED. | 1 |
| Dismissed for non-complying conditional Order | 1 |
Recent judgments
- YADAYYA PUSHAYYA KADAMANCHI v. THE STATE OF MAHARASHTRA — Bombay High Court (2007-02-02)
- THE STATE OF MAHARASHTRA v. SURYAKANT ABAJI SAWANT (SINCE DECEASED) SHYAMRAO L. PATIL AND ORS. — Bombay High Court (2007-02-02)
- STATE OF MAHARASHTRA v. SANDIP RAMCHANRA PANMALEKAR — Bombay High Court (2007-02-02)
- THE STATE OF MAHARASHTRA v. MAKARANT KALIDAS KADAM — Bombay High Court (2007-02-02)
- THE STATE OF MAHARASHTRA v. VIKAS VASANT GHAG AND ORS. — Bombay High Court (2007-01-31)
- MOINUDDIN MASIUDDIN KHAN v. THE STATE OF MAHARASHTRA — Bombay High Court (2007-01-31)
- THE STATE OF MAHARASHTRA v. MACHHINDRA PANDIT JADHAV AND ANR. — Bombay High Court (2007-01-31)
- BABU AMBADAS KAJALE AND ORS. v. THE STATE OF MAHARASHTRA AND ANR. — Bombay High Court (2007-01-31)
- THE STATE OF MAHARASHTRA v. VIKAS VASANT GHAG AND ORS. — Bombay High Court (2007-01-31)
- STATE OF MAHARASHTRA v. SUHAS HANMANT SORATE and ORS — Bombay High Court (2007-01-31)