R S MOHITE, SHRIHARI P. DAVARE

84 recorded High Court judgment(s) · 2010–2010

Courts

Bombay High Court

Withdrawn	23
Admitted/Allowed/Granted/Rule Absolute	21
Disposed off/Dismissed for default	19
Dismissed/Rule Discharged	15
Rejected at Admission stage	6

BHAGWAN TARACHAND AHIRE v. THE STATE OF MAHARASHTRA AND ORS — Bombay High Court (2010-09-13)
THE STATE OF MAH AND ORS v. SHASHIKANT SHANKARRAO PATHAK — Bombay High Court (2010-09-13)
AVANTI SATISH DESHMUKH AND ORS v. MAHARASHTRA UNIVERSITY OF HEALTH SCIENCES, NASHIK AND ANR — Bombay High Court (2010-09-09)
MAHAVIRSING NARENDRASING RAWAL v. THE STATE OF MAH AND ORS — Bombay High Court (2010-09-09)
TOWER VISION INDIA PRIVATE LIMITED THROUGH AUTHORIZED OFFICER v. THE STATE OF MAHARASHTRA AND ANR — Bombay High Court (2010-09-09)
SANTOSH UTTAMRAO DANGE v. THE STATE OF MAHARAHTRA AND ORS — Bombay High Court (2010-09-09)
SATISHK KACHRU SALVE v. THE STATE OF MAHRASHTRA AND ORS — Bombay High Court (2010-09-09)
SHAIKH AJMIN SHAIKH AFSAR v. THE STATE OF MAH AND ORS — Bombay High Court (2010-09-09)
HARIHAR PADMAKAR PATIL v. THE STATE OF MAHRASHTRA AND ORS — Bombay High Court (2010-09-09)
MRUNMAYI RAVINDRA SURYAWANSHI THROUGH HER FATHER RAVINDRA BALIRAM SURYAWANSHI v. THE STATE OF MAHARASHTRA AND ORS — Bombay High Court (2010-09-08)