LexR.S. MOHITE, H.L. GOKHALE
34 recorded High Court judgment(s) · 2003–2006
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 34 |
Disposal nature
| Disposed Off | 19 |
| Granted | 5 |
| Rejected | 4 |
| DISPOSED OFF | 2 |
| Dismissed | 2 |
| OTHERS DISPOSED OFF | 1 |
| Partly Allowed | 1 |
Recent judgments
- MEENA DINESH PARMAR v. DINESH HASTIMAL PARMAR — Bombay High Court (2006-10-18)
- JAYANT HARISHCHANDRA THAKUR AND ORS. v. M/S.CLASSIC CONSTRUCTIONS AND ORS. — Bombay High Court (2005-02-04)
- SANGEETA BALKRISHNA KADAM . v. BALKRISHNA RAMCHANDRA KADAM . — Bombay High Court (2005-01-13)
- MEGHANA SANJEEV RANADE v. SANJEEV VYANKATESH RANADE and ANR. — Bombay High Court (2005-01-11)
- P.J.THANKAPPAN v. PYARALI HIRJI HAMID — Bombay High Court (2004-12-23)
- NILESH SANJEEV PAPPU v. RASHMI NILESH PAPPU AND ANR. — Bombay High Court (2004-12-22)
- PARVATIBAI VITHHAL HUDDAR (DECD.)BY LRS. v. THE STATE OF MAHARASHTRA — Bombay High Court (2004-12-22)
- CEVIRA CHEMICALS COMPANY PVT. LTD. AND ORS. v. DENA BANK AND ANR. — Bombay High Court (2004-12-22)
- BABAN SANTOSHRAO SHOBHANE v. SAU. NANDA BABAN SHOBHANE — Bombay High Court (2004-12-21)
- GEETA @ SUVARNA SUNIL DHURI v. PRAMILA DATTATRAY PATIL and ORS. — Bombay High Court (2004-12-20)