R.S. MOHITE, D.K. DESHMUKH
153 recorded High Court judgment(s) · 2009–2013
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| Bombay High Court | 153 |
Disposal nature
| DISPOSED OFF | 78 |
| Disposed Off | 30 |
| Dismissed | 11 |
| JUDGEMENT | 6 |
| DISPOSED AT ADMISSION STAGE | 6 |
| Rejected | 5 |
| WITHDRAWN | 4 |
| Admitted and Disposed Off | 3 |
Recent judgments
- THE PREISDENT - NAV MAHARASHTRA EDUCATION SOCIETY AND ANR. v. VILAS RANGNATH KALBHOR AND ORS. — Bombay High Court (2013-11-12)
- PETROLEUM EMPLOYEES UNION v. THE CHIEF LABOUR COMMISSIONER, CENTRAL MINISTRY OF LABOUR AND EMPLOYMENT AND 9 ORS. — Bombay High Court (2010-01-08)
- PRADEEP LUNKAD. PROP. OF M/S. SWAGAT AGENCY. v. THE COMMISSIONER OF SMALL SAVINGS AND LOTTERIES, GOVT. OF MAHARASHTRA AND 3 ORS. — Bombay High Court (2009-08-14)
- M/S. SWETA ENTERPRISES PROP. SACHIN MAROTRAO SATHONE v. THE COMMISSIONER OF SMALL SAVINGS AND LOTTERIES GOVT. OF MAHARASHTRA AND 2 ORS. — Bombay High Court (2009-08-14)
- M/S. MAHALAXMI CO. v. THE COMMISSIONER OF SMALL SAVINGS AND LOTTERIES, GOVT. OF MAHARASHTRA AND 3 ORS. — Bombay High Court (2009-08-14)
- M/S.ALSECURE and PROTECTION SERVICES (I) and ORS. v. STATE OF MAHARASHTRA and ANR. — Bombay High Court (2009-08-14)
- UTSAV GAMING SOLUTIONS PVT. LTD. v. THE COMMISSIONER OF SMALL SAVINGS AND LOTTERIES, GOVT. OF MAHARASHTRA, MUMBAI AND 3 ORS. — Bombay High Court (2009-08-14)
- M/S. MUMBAILAXMI ENTERPRISES, v. THE COMMISSIONER OF SMALL SAVINGS AND LOTTERIES, GOVT. OF MAHARASHTRA AND 3 ORS. — Bombay High Court (2009-08-14)
- GURUNATH SHRIPAD OGALE v. THE STATE OF MAHARASHTRA AND ANR. — Bombay High Court (2009-07-16)
- DR.TILOK C.GUPTA v. UNION OF INDIA — Bombay High Court (2009-07-16)
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