R.S. MOHITE

5,352 recorded High Court judgment(s) · 2001–2017

Courts

Bombay High Court

5352

OTHERS DISPOSED OFF	1471
DISPOSED OFF	707
REJECTED /DISPOSED AT ADM.STAGE(EXCEPT APPEAL) BAIL GR./REJ.	556
Disposed Off	352
(unspecified)	306
Dismissed	279
ANTICIPATARY BAIL GRANTED/REJECTED.	279
Allowed	234

YASHWANT SHRIPAD GOLE v. PRABHAKAR VASUDEO WETE AND ANR. — Bombay High Court (2017-11-07)
YASHWANT SHRIPAD GOLE v. PRABHAKAR VASUDEO WETE AND ANR. — Bombay High Court (2017-11-07)
SHRI BABU JINAPPA CHHATRE v. SHRI ASHOK YASHWANT CHOUGULE AND ORS. — Bombay High Court (2011-11-30)
SHRI BABU JINAPPA CHHATRE v. SHRI ASHOK YASHWANT CHOUGULE AND ORS. — Bombay High Court (2011-11-30)
MANAGER @SPEICAL RECOVERY OFFICER SHRIRAM SAHAKARI BANK LTD. v. SMT.SIDDHI SHEVANTILAL SHAH AND OTHERS — Bombay High Court (2011-03-21)
VED SARAOGI v. MRS. ZULEKHA USMAN GANI MOOSA PATRAWALA — Bombay High Court (2011-02-22)
DR. ANNASAHEB CHOUGULE URBAN CO-OP BANK LTD. PETH VADGAON v. URMILA GOPALKRISHNA LATKAR and ORS. — Bombay High Court (2010-12-01)
DR. ANNASAHEB CHOUGULE URBAN CO-OP BANK LTD. PETH VADGAON v. URMILA GOPALKRISHNA LATKAR and ORS. — Bombay High Court (2010-12-01)
REAR ADMIRAL SUNIL DAMLE v. AVINASH K.DAMLE — Bombay High Court (2010-09-03)
Mandakini Surendra Parelkar @ Paralkar and Ors. v. Smt Aruna Suryakant Paralkar @ Paralkar and Ors. — Bombay High Court (2010-08-13)