R. S. MOHITE

466 recorded High Court judgment(s) · 2007–2007

Courts

Disposal nature

Recent judgments

• SHRI. MEGHANATH RAMA BANDEKAR v. SHRI. SANJAY DEVIDAS BHAT PINGE — Bombay High Court (2007-11-02)
• SHRI VAMAN N.SHETTY, MARGAO-GOA. v. SHRI VASUDEV T.SAWANT AMONKAR,MARGAO-GOA. — Bombay High Court (2007-11-02)
• UNION OF INDIA REPRESENTED BY COMMANDER WORKS ENGINEER (P) v. M/S. BALRAJ SUD — Bombay High Court (2007-11-02)
• SHRI. P. PUNDALIK KAMATH v. MADGAUM URBAN CO-OPERATIVE BANK LTD. THROUGH CHAIRMAN AND 2 ORS., — Bombay High Court (2007-11-02)
• SHRI. MEGHANATH RAMA BANDEKAR v. SHRI. SANJAY DEVIDAS BHAT PINGE — Bombay High Court (2007-11-02)
• DY. COLLECTOR (LA) MARGAO, GOA. AND ANR v. COMMUNIDADE OF CAVELOSSIM THROUGH ITS ATTORNEY SHRI. AVILASH RODRIGUES — Bombay High Court (2007-11-02)
• MR. DONALD CAESAR COELHO v. MRS. MARIA DOS ANJOS SOUZA ROMALHO E COSTA and ORS — Bombay High Court (2007-11-02)
• UNION OF INDIA REPRESENTED BY COMMANDER WORKS ENGINEER (P) v. M/S. BALRAJ SUD — Bombay High Court (2007-11-02)
• MR. RUDOLFO R. RAPOSO, CABESA, ST.CRUZ, ILHAS GOA. v. STATE OF GOA THROUGH CHIEF SECRETARY AND 7 ORS., — Bombay High Court (2007-11-01)
• SPECIAL LAND ACQUISITION OFFICER SOUTH GOA KRCL AND ANR., v. ROQUE ANTONIO LOURENCO DAS DORES DA SILVA AND ANR., — Bombay High Court (2007-11-01)