R.S. MADAN

151 recorded High Court judgment(s) · 2005–2016

Courts

Disposal nature

Recent judgments

• PUNJAB STATE CIVIL SUPPLIES CORPORATION LTD. ANR. v. M/S TRADE INDIA LTD. — Punjab & Haryana High Court (2016-04-26)
• RAM DHAN AND ORS. v. STATE OF HRY. AND ORS. — Punjab & Haryana High Court (2016-04-05)
• VIJAY CHHIBAR v. DINESH KUMAR — Punjab & Haryana High Court (2016-03-21)
• HANUMAN v. STATE OF HARYANA — Punjab & Haryana High Court (2016-03-14)
• PREM KAUR ETC. v. STATE OF PB. — Punjab & Haryana High Court (2016-03-14)
• SURMUKH SINGH v. STATE OF PUNJAB — Punjab & Haryana High Court (2016-01-29)
• GURMEET SINGH & ORS v. CHARANJIT KAUR — Punjab & Haryana High Court (2016-01-27)
• RANJEETA SYNGLE v. STATE OF PUNJAB & ORS — Punjab & Haryana High Court (2015-12-14)
• PARAMJIT SINGH v. STATE OF HARYANA AND ORS. — Punjab & Haryana High Court (2015-12-09)
• HASTINA PUR METAL(PVT)LTD. v. STATE OF HARYANA AND ORS. — Punjab & Haryana High Court (2015-11-03)