R.S. MADAN,. ASHUTOSH MOHUNTA

35 recorded High Court judgment(s) · 2007–2007

Courts

Disposal nature

Recent judgments

• HARJIT KAUR v. STATE OF HARYANA & ORS. — Punjab & Haryana High Court (2007-05-22)
• RAJESH THAKUR v. PRASAR BHARTI & ORS. — Punjab & Haryana High Court (2007-05-21)
• BHUPINDER v. ST.OF HY. & ORS. — Punjab & Haryana High Court (2007-05-21)
• GURU NANAK SENIOR SECONDARY SCHOOL v. STATE OF HRY. AND ORS. — Punjab & Haryana High Court (2007-05-18)
• SUNIL KUMAR v. STATE OF HRY. AND ORS. — Punjab & Haryana High Court (2007-05-08)
• SUMAN LATA v. STATE OF HARYANA AAND ORS — Punjab & Haryana High Court (2007-04-17)
• MARATHAN COOP. GROUP HOUSING SOC. v. H U D A AND OTHERS — Punjab & Haryana High Court (2007-03-20)
• PHOOL CHAND v. STATE OF HARYANA — Punjab & Haryana High Court (2007-03-19)
• SHAKUNTLA DEVI v. STATE OF HRY. & ORS. — Punjab & Haryana High Court (2007-03-16)
• YOGVENDER SINGH v. STATE OF HARYANA & ORS. — Punjab & Haryana High Court (2007-03-15)