R.S.GARG, . BANKIM.N.MEHTA

42 recorded High Court judgment(s) · 2006–2006

Courts

Gujarat High Court

38-RULE ABSOLUTE/ALLOWED @ FH	25
39-RULE DISCHARGED/DISMISSED @ FH	7
46-ANY OTHER MODE @ FH	7
35-ANY OTHER MODE @ ADM.STAGE	2
33-CA DISPOSED OF	1

MANIDHARI INTERNATIONAL v. O.L OF JALAN ISPAT CASTING LTD — Gujarat High Court (2006-03-13)
NATIONAL INSURANCE COMPANY v. ASHWIN VRAJLAL RAJGOR — Gujarat High Court (2006-03-10)
CHANDRAKANT P. ZAVERI v. DIVYA VASUNDHARA FINANCIERS — Gujarat High Court (2006-03-09)
VADGAMA STONE QUARRY v. GENERAL MANAGER — Gujarat High Court (2006-03-09)
CHANDRAKANT P ZAVERI v. DIVYA VASUNDHARA FINANCIERS — Gujarat High Court (2006-03-09)
REGISTRAR OF COMPANIES, GUJARAT v. ADANI EXPORTS LTD. — Gujarat High Court (2006-03-08)
MOHAMMAD UMAR KALEKHAN THROUGH P.O.A. v. . — Gujarat High Court (2006-03-07)
H. BIAKTHUAMA S/O H. LALRUATA Z.AIZAWL, v. . — Gujarat High Court (2006-03-07)
SMT. BHAGWANT KAUR W/O.SURINDER SINGH. v. . — Gujarat High Court (2006-03-07)
MUNICIPAL CORPORATION v. CORE CONSULTANT PVT LTD — Gujarat High Court (2006-03-07)