R.S.GARG

1,003 recorded High Court judgment(s) · 2002–2007

Courts

Gujarat High Court

1003

39-RULE DISCHARGED/DISMISSED @ FH	448
38-RULE ABSOLUTE/ALLOWED @ FH	391
46-ANY OTHER MODE @ FH	106
43-DISMISSED FOR DEFAULT @ FH	22
40-WITHDRAWN @ FH	11
26-DISMISSED @ ADM.STAGE	11
35-ANY OTHER MODE @ ADM.STAGE	6
42-RULE DISCHARGED @ FH	5

GAURIBEN WIDOW OF NANJIMAL GOKALDAS THAKKAR v. SAMJIBHAI RAVJIBHAI SATVARA — Gujarat High Court (2007-09-12)
SAMJIBHAI RAVJIBHAI SATHWARA v. GAURIBEN WD/O.NANJIBHAI GOKALDAS THAKKAR — Gujarat High Court (2007-09-12)
GUJARAT STATR ROAD TRANSPORT CORPORATION v. SHOBHNABEN RAJESHKUMAR DESAI — Gujarat High Court (2007-09-12)
TOURISM CORPORATION OF GUJARATLTD. v. JUNAGARH JILLA MAZDOOR SANGH — Gujarat High Court (2007-09-12)
MEHSANA DISTRICT PANCHAYAT v. MAHESHKUMAR CHANDULAL ACHARYA — Gujarat High Court (2007-09-12)
TALUKA DEVELOPMENT OFFICER (IRD) v. THAKOR PANKAJKUMAR GANPATSINH — Gujarat High Court (2007-09-12)
GUJARAT POLLUTION CONTROL BOARD v. JAGADISH NATHABHAI CHAVDA — Gujarat High Court (2007-09-12)
ABDULBHAI AHMEDBHAI SHAIKH v. EXECUTIVE ENGINEER — Gujarat High Court (2007-09-11)
VADODARA MUNICIOPAL CORP. v. RAJESHBHAI CHANDULAL SOLANKI — Gujarat High Court (2007-09-11)
HAMATKHAN THAKORMIYA MALEK BHATTI v. NARENDRA NAGORI SAHASTRABUDHDHE — Gujarat High Court (2007-09-11)