LexR.S. DALVI, R.M.S. KHANDEPARKAR
146 recorded High Court judgment(s) · 2006–2009
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 146 |
Disposal nature
| Disposed Off | 68 |
| Allowed | 20 |
| Dismissed | 14 |
| Allowed To be withdrawn | 11 |
| Dissmiss For Default/Non-Prosecution | 8 |
| OTHERS DISPOSED OFF | 6 |
| Rejected | 6 |
| RULE DISCHARGED | 5 |
Recent judgments
- SURESH DAGDU KAMBLE AND ANR. v. THE STATE OF MAHARASHTRA AND ORS. — Bombay High Court (2009-03-02)
- MANOHAR PANDHARINATH CHAWATHE D/H- SNEHALATA MANOHAR CHAWATHE AND OTHRS v. UNION OF INDIA AND ANR — Bombay High Court (2008-02-01)
- JUMA MASJID TRUST AND ORS. v. THE SPECIAL LAND ACQUISITION OFFICER AND ORS. — Bombay High Court (2007-12-13)
- ABDUL HAMID MOHAMMAD IBRAHIM TUNGEKAR -LRS- MOHAMMED SHAIFIQUE TUNGEKAR AND OTHRS v. UNION OF INDIA AND OTHRS — Bombay High Court (2007-10-05)
- ABDUL HAMID MOHAMMAD IBRAHIM -LRS- MOHAMMED SHAIFIQUE TUNGEKAR AND OTHRS v. UNION OF INDIA AND OTHRS — Bombay High Court (2007-10-05)
- ABDUL RASHID ABDUL REHAMAN TUNGEKAR LRS- A RAHIMAN ABDUL RASHID TUNGEKAR AND OTHRS v. THE SPECIAL LAND ACQUISITION OFFICER — Bombay High Court (2007-10-05)
- MOHAMED IBRAHIM MOHAMED AND OTHRS v. UNION OF INDIA AND OTHRS — Bombay High Court (2007-10-05)
- MOHAMMED ARIF JAFAR KHAN v. THE STATE OF MAHARASHTRA and ORS — Bombay High Court (2007-07-27)
- ABDUL RAZAAK CHOTTANI AND ANR . v. THE STATE OF MAHARASHTRA AND ORS . — Bombay High Court (2007-07-27)
- S.P.DALVIE AND ORS. v. UNION OF INDIA AND ORS. — Bombay High Court (2007-07-27)