R.S. DALVI, H.L. GOKHALE

188 recorded High Court judgment(s) · 2005–2006

Courts

Disposal nature

Recent judgments

• KAMAL PUSHKAR MEHRA v. MANJU KAMAL MEHRA — Bombay High Court (2006-10-20)
• ANANDA DHONDIRAM JAGTAP v. UNION OF INDIA and ORS. — Bombay High Court (2006-09-12)
• DR.MURLIDHAR DATTATRAY WARUNJIKAR AND ANR. v. STATE OF MAHARASHTRA AND ORS. — Bombay High Court (2006-03-29)
• DR.MURLIDHAR DATTATRAY WARUNJIKAR AND ANR. v. STATE OF MAHARASHTRA AND ORS. — Bombay High Court (2006-03-29)
• RAMCHANDRA DATTATRAYA MHALUNGEKAR AND ORS. v. SAYYAD KAMARUNISSA KUTUBEALAM BUKHARI AND ORS. — Bombay High Court (2006-03-22)
• PRASHANT N.JOSHI v. M/S.BHUSHAN STEELS LTD. and ORS. — Bombay High Court (2006-03-13)
• ABM KNOWLEDGEWARE LTD. v. UNIQUE VALVES LIMITED AND ANR. — Bombay High Court (2006-02-23)
• THE STATE OF MAHARASHTRA AND ORS. v. KASHINATH YASHWANT GAVIT — Bombay High Court (2006-02-07)
• THE PRESIDENT-MAHARSHI KARVE STREE SHIKSHAN SANSTHA, PUNE AND ANR. v. SULABHA BHAIRAVNATH TILEKAR AND ORS. — Bombay High Court (2005-12-23)
• LADY RAMABAI W/O P. PATWARDHAN SINCE DECEASED v. PRANAYA PARASHARAM PATWARDHAN AND ORS. — Bombay High Court (2005-12-23)