LexR. S. DALVI,F. M. REIS
97 recorded High Court judgment(s) · 2014–2014
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 97 |
Disposal nature
| Disposed of | 43 |
| Dismissed | 30 |
| Withdrawn | 8 |
| Allowed | 7 |
| Granted | 5 |
| Rejected | 3 |
| Rule made absolute | 1 |
Recent judgments
- M/S MADGAVKARS SALVAGE AND TOWAGE COMPANY PVT.LTD. v. UNITED INDIA INSURANCE COMPANY LIMITED — Bombay High Court (2014-05-08)
- STATE(THROUGH SPECIAL PUBLIC PROSECUTOR),PANAJI. v. SRIKAR NAIK KURADE AND 3 ORS., — Bombay High Court (2014-04-08)
- SHRI UMESH K. NAIK AND 16 ORS., v. STATE OF GOA THROUGH THE CHIEF SECRETARY AND ANR., — Bombay High Court (2014-03-25)
- SHRI KRISHNA L. NAIK AND 2 ORS., v. STATE OF GOA BY ITS CHIEF SECRETARY AND ANR., — Bombay High Court (2014-03-25)
- RIYAZ SHAH AND 85 ORS.,. v. STATE OF GOA THROUGH THE CHIEF SECRETARY AND ANR., — Bombay High Court (2014-03-25)
- SHRI. HARISH DEMU KANKONKAR v. STATE OF GOA THROUGH ITS CHIEF SECRETARY AND ANR., — Bombay High Court (2014-03-25)
- M/S. COMMONWEALTH DEVELOPERS REP. BY ITS PARTNER DATTA DAMODAR NAIK v. THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 1 — Bombay High Court (2014-03-11)
- M/S. COMMONWEALTH DEVELOPERS REP. BY ITS PARTNER DATTA DAMODAR NAIK v. THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 1 — Bombay High Court (2014-03-11)
- MR. DYANESHWAR NARSO NAIK v. STATE OF GOA THROUGH CHIEF SECRETARY AND 2 ORS., — Bombay High Court (2014-02-26)
- MR. VISHAL SHAMBU VOLVOIKAR v. STATE OF GOA THROUGH CHIEF SECRETARY AND 2 ORS., — Bombay High Court (2014-02-26)