LexR.S. DALVI, D.G. DESHPANDE
84 recorded High Court judgment(s) · 2006–2021
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 84 |
Disposal nature
| Disposed Off | 43 |
| Dismissed | 9 |
| APPEAL DISMISSED/CONFIRMED | 8 |
| OTHERS DISPOSED OFF | 7 |
| Allowed | 5 |
| PARTLY ALLOWED PARTLY DISMISSED | 4 |
| APPEAL ALLOWED/REVERSED | 4 |
| (unspecified) | 1 |
Recent judgments
- THE NATIONAL INSURANCE CO. LTD. v. SMT. RESHMA KISHOR UDHWANI AND ORS. — Bombay High Court (2021-12-22)
- SANJAY RAMCHANDRA KHARATMAL v. ALKA D/O. HARI SARATE AND ORS. — Bombay High Court (2007-03-26)
- GANPAT @ BAJIRAO GULAB JADHAV v. THE STATE OF MAHARASHTRA — Bombay High Court (2007-01-17)
- PANDURANG RAGHUNATH SHINDE . v. THE STATE OF MAHARASHTRA . — Bombay High Court (2007-01-09)
- FARAHNAZ SHABANA ANSAR AHMED SHAIKH v. ANSAR AHMED SHAIKH — Bombay High Court (2006-12-21)
- SABHIA MOHAMMED YUSUF ABDUL HAMID MULLA AND ORS. v. THE SPECIAL LAND ACQUISITION OFFICER AND ORS. — Bombay High Court (2006-12-21)
- SHRI. MARUTI GANPAT WAJE AND ORS. v. THE STATE OF MAHARASHTRA — Bombay High Court (2006-12-21)
- GANPAT BAYAJI SHIRKE v. THE STATE OF MAHARASHTRA — Bombay High Court (2006-12-20)
- BALASAHEB SHIVGONDA KHOT and ORS. v. THE STATE OF MAHARASHTRA — Bombay High Court (2006-12-20)
- BHIMRAO V.PATIL v. YUVRAJ GANGARAM KALUBURNE — Bombay High Court (2006-12-20)