R. S. DALVI

140 recorded High Court judgment(s) · 2009–2014

Courts

Disposal nature

Recent judgments

• COMMUNIDADE OF BALLI THROUGH ITS ATTORNEY SHRI SHANKAR FAL DESSAI, QUEPEM GOA. v. MANGUESH UTTAM SINAI AMBO(EXPIRED) REP. BY L.RS., — Bombay High Court (2014-04-21)
• COMMUNIDADE OF BALLI THROUGH ITS ATTORNEY SHRI SHANKAR FAL DESSAI, QUEPEM GOA. v. MANGUESH UTTAM SINAI AMBO(EXPIRED) REP. BY L.RS., — Bombay High Court (2014-04-21)
• VITHOBA MAHADEV DESAI, CANACONA GOA. v. MANGUESH UTTAM SINAI AMBO(EXPIRED) REP.BY L.RS., — Bombay High Court (2014-04-21)
• ROHIDAS DATTA FAL DESAI AND ANR., v. MANGUESH UTTAM SINAI AMBO(EXPIRED) REP.BY L.RS., — Bombay High Court (2014-04-21)
• MRS.SHUBANGI APA DHURIand ORS., v. MISS SHARAYU MANOHAR KOLGAOKAR and ORS., — Bombay High Court (2014-02-21)
• IDA BARRETO AND ANR., v. MR. PASCOAL GONSALVES (DEC.) AND ANR., — Bombay High Court (2014-02-21)
• MR. MARIADAS JOSE COUTO AND ANR., v. MR. YASHPAL A. RAIKAR — Bombay High Court (2014-02-14)
• MATEUS OCTAVO MAXIMIANO GONSALVES (NOW DEC.) THROUGH HIS REPRESENTATIVES., v. AUDHOOT SARDESSAI AND ANR., — Bombay High Court (2014-02-13)
• SHRI MADHUKAR DEU RAUT,BICHOLIM-GOA AND ORS., v. SMT.RAMABAI SOMA RAUT,BICHOLIM-GOA AND ORS., — Bombay High Court (2014-02-07)
• JAI GANESH ISPAT AND FERRO ALLOYS PRIVATE LIMITED., v. - — Bombay High Court (2014-02-07)