R.S. DALVI

210 recorded High Court judgment(s) · 2011–2015

Courts

Disposal nature

Recent judgments

• DR. JAYA SAGADE v. STATE OF MAHARASHTRA — Bombay High Court (2015-09-04)
• Ms Purnima Upadhyay v. THE STATE OF MAHARASHTRA AND ORS — Bombay High Court (2015-09-04)
• CUMMINS INDIA LIMITED v. RABHA BHIMAJI MATHERE and ORS. — Bombay High Court (2015-09-03)
• PRAVIN KASHINATH BHAGAT AND ORS. v. THE COLLECTOR, RAIGAD AND ORS. — Bombay High Court (2012-09-28)
• RATHNAM P V v. THE PREMIER AUTOMOBILES LTD. AND ORS. — Bombay High Court (2012-06-15)
• GIRANI KAMGAR KARMACHARI NIWARA AND KALYANKARI SANGH v. THE MONITORING COMMITTEE AND 4 ORS. — Bombay High Court (2012-05-11)
• MUMBAI WASTE MANAGEMENT LTD., v. SECRETARY OF ENVIRONMENT, GOVERNMENT OF INDIA AND ORS — Bombay High Court (2012-03-16)
• SACHIN C. SHAH AND ANR v. HEMANT D. SHAH AND ORS. — Bombay High Court (2012-03-05)
• VISHWAS PANDURANG SHINDE v. MANISH MAHAL CO-OP. HSG. SOC. LTD., AND 4 ORS., — Bombay High Court (2012-03-02)
• RATHNAM P V v. THE PREMIER AUTOMOBILES LTD. AND ORS. — Bombay High Court (2012-02-22)