LexR. REGUPATHI, P.D.DINAKARAN
506 recorded High Court judgment(s) · 2007–2008
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 506 |
Disposal nature
| ALLOWED | 435 |
| DISMISSED | 35 |
| DISPOSED OF | 15 |
| CLOSED | 10 |
| PARTLY ALLOWED | 6 |
| CLOSED WITH DIRECTION | 2 |
| MODIFIED | 2 |
| ORDERED | 1 |
Recent judgments
- KUMAR v. THE SUPERINTENDENT OF POLICE — Madras High Court (2008-04-23)
- C.KANNAN v. THE INSPECTOR OF POLICE — Madras High Court (2008-04-23)
- AFSAL KHAN, v. THE INSPECTOR OF POLICE, — Madras High Court (2008-04-17)
- MOHAN @MOHANRAJ v. INSPECTOR OF POLICE — Madras High Court (2008-04-16)
- KUTTI @ RAMALINGAM, v. THE INSPECTOR OF POLICE, — Madras High Court (2008-04-11)
- NAGARAJAN v. THE INSPECTOR OF POLICE — Madras High Court (2008-04-11)
- MURUGAN v. THE INSPECTOR OF POLICE — Madras High Court (2008-04-10)
- BALKIS v. STATE REP BY — Madras High Court (2008-04-10)
- DEVARAJ v. STATE REP BY — Madras High Court (2008-04-08)
- D.PRAKASAM v. STATE REP BY — Madras High Court (2008-04-03)