LexR. REGUPATHI
133 recorded High Court judgment(s) · 2006–2010
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 133 |
Disposal nature
| DISMISSED | 37 |
| ORDERED | 30 |
| DISPOSED OF | 24 |
| ALLOWED | 15 |
| CLOSED | 12 |
| PARTLY ALLOWED | 7 |
| BAIL GRANTED | 3 |
| WITHDRAWN DISMISSED | 3 |
Recent judgments
- SENTHIL v. THE INSPECTOR OF POLICE — Madras High Court (2010-04-12)
- S.JOSEPH ALEX VASANTHAKUMAR v. THE INSPECTOR OF POLICE — Madras High Court (2010-03-19)
- J.MAYA DEVI v. M.RAGHUNANDAN — Madras High Court (2010-02-18)
- P.SARAVANAKUMAR v. JAI SAKTHI KNIT EMBROIDARIES — Madras High Court (2010-02-16)
- B.JAYACHANDRAN v. STATE REP BY — Madras High Court (2009-10-15)
- PUSHPHAM v. THE INSPECTOR OF POLICE — Madras High Court (2009-10-15)
- K.RAYAR v. B.MAGESHWARI — Madras High Court (2009-10-09)
- V.G.K SENTHILNATHAN v. THE DIRECTOR GENERAL OF POLICE — Madras High Court (2009-10-06)
- L.VIJAYAKUMAR v. INSPECTOR OF POLICE — Madras High Court (2009-10-05)
- M.RAVI v. R.PALANISUBRAMANIAN — Madras High Court (2009-10-05)