R RAGHUNANDAN RAO,Y. LAKSHMANA RAO

30 recorded High Court judgment(s) · 2025–2026

Courts

Disposal nature

Recent judgments

• SWATHI ENGINEERING CONSTRUCTIONS v. G RATAN BABU — Andhra Pradesh High Court (2026-01-22)
• AJAY KOLLA v. THE PR ADDITIONAL DIRECTOR GENERAL DGGI — Andhra Pradesh High Court (2025-04-29)
• RAMCHARAN FOOD INDUSTRIES PVT LIMITED v. ASSISTANT COMMISSIONER — Andhra Pradesh High Court (2025-04-29)
• MURALI KRISHNA ENTERPRISES v. THE ASSISTANT COMMISSIONER OF STATE TAX — Andhra Pradesh High Court (2025-04-29)
• M/s.K.G. Babu Naidu v. The Assistant Commissioner of State Tax — Andhra Pradesh High Court (2025-04-29)
• Mr. Kishor Kumar Reddy, v. THE DEPUTY ASSISTANT COMMISSIONER OF STATE TAX — Andhra Pradesh High Court (2025-04-29)
• M/s. Yuva Animation Studios Private Limited, v. THE ASSISTANT COMMISSIONER — Andhra Pradesh High Court (2025-04-29)
• M/s.K.G. Babu Naidu, v. The Assistant Commissioner of State Tax, — Andhra Pradesh High Court (2025-04-29)
• Shri Ajay Kolla v. The Pr. Additional Director General — Andhra Pradesh High Court (2025-04-29)
• Shri Ajay Kolla v. The Pr. Additional Director Genera DGGI,l — Andhra Pradesh High Court (2025-04-29)