R RAGHUNANDAN RAO,VENKATA JYOTHIRMAI PRATAPA

25 recorded High Court judgment(s) · 2024–2025

Courts

Disposal nature

Recent judgments

• PAPINENI GANGADHARA RAO v. DASARI GNANA PRAKASAM — Andhra Pradesh High Court (2025-01-23)
• Sri G.Anjaneyulu v. Sri K. Hanimi Reddy — Andhra Pradesh High Court (2025-01-23)
• B.NANJUNDAPPA v. THE STATE OF ANDHRA PRADESH — Andhra Pradesh High Court (2025-01-09)
• KATIKITALA VARA LAKSHMI v. THE HONBLE HIGH COURT OF ANDHRA PRADESH — Andhra Pradesh High Court (2025-01-09)
• UPPALAPATI SRIHARI v. THE STATE OF AP — Andhra Pradesh High Court (2025-01-09)
• K.Krishna Kumari, v. High Court of Andhra Pradesh, — Andhra Pradesh High Court (2025-01-09)
• M.V.Sudhakar, v. Mr.K.Narayana, — Andhra Pradesh High Court (2025-01-05)
• Sammangi Konda, v. The Government of Andhra Pradesh, — Andhra Pradesh High Court (2025-01-05)
• Sri. Hari Narayanan M, v. Egala Demudu, — Andhra Pradesh High Court (2025-01-05)
• THE STATE OF ANDHRA PRADESH v. RAVULA PENCHALA NARASAIAH — Andhra Pradesh High Court (2025-01-05)