LexR RAGHUNANDAN RAO,T.C.D.SEKHAR
1,191 recorded High Court judgment(s) · 2025–2026
Open in Lexace · Search this judge's casesCourts
| Andhra Pradesh High Court | 1191 |
Disposal nature
| DISPOSED OF NO COSTS | 537 |
| ALLOWED NO COSTS | 298 |
| DISMISSED | 111 |
| CLOSED NO COSTS | 86 |
| WITHDRAWN | 65 |
| DISMISSED NO COSTS | 45 |
| DISMISSED FOR DEFAULT | 22 |
| DISMISSED AS INFRUCTUOUS | 21 |
Recent judgments
- M/s SRI LAKSHMI GENERAL STORES v. ASSISTANT COMMISSIONER OF STATE TAX — Andhra Pradesh High Court (2026-05-07)
- M/s P.S.R. INFRASTRUCTURES, v. Assistant Commissioner of State Tax, — Andhra Pradesh High Court (2026-05-07)
- M/S CRANTYA GEOSPATIAL PRIVATE LIMITED v. THE DEPUTY ASSISTANT COMMISSIONER (ST) — Andhra Pradesh High Court (2026-05-07)
- K. Tyaga Raju, v. The Principal District Judge, — Andhra Pradesh High Court (2026-05-05)
- SRINIVASA RAO BOJANKI v. THE COMMISSIONER OF APPEALS — Andhra Pradesh High Court (2026-05-05)
- M/S SRK CSONSTRUCTIONS v. THE DEPUTY ASSISTANT COMMISSIONER — Andhra Pradesh High Court (2026-05-05)
- M/s. Kalyanaram Agro Products, v. THE ASSISTANT COMMISSIONER OF STATE TAXES — Andhra Pradesh High Court (2026-05-05)
- SURYA SREEBHAVANI INFRASTRUCTURE PRIVATE LIMITED v. THE ASSISTANT COMMISSIONER OF STATE TAX — Andhra Pradesh High Court (2026-05-05)
- M/s.Dara Krishna Prasad Mines and Minerals v. The Deputy Assistant Commissioner (ST) - II — Andhra Pradesh High Court (2026-05-05)
- M/S SHARADA TRADERS v. THE APPELLATE DEPUTY COMMISSIONER (CT) — Andhra Pradesh High Court (2026-05-05)