LexR RAGHUNANDAN RAO,SUMATHI JAGADAM
295 recorded High Court judgment(s) · 2025–2025
Open in Lexace · Search this judge's casesCourts
| Andhra Pradesh High Court | 295 |
Disposal nature
| DISPOSED OF NO COSTS | 135 |
| ALLOWED NO COSTS | 58 |
| DISMISSED | 38 |
| CLOSED NO COSTS | 32 |
| WITHDRAWN | 26 |
| DISMISSED AS INFRUCTUOUS | 5 |
| DISMISSED FOR DEFAULT | 1 |
Recent judgments
- Mr.Kunda Srinivasa Reddy, v. Dr.Manjula Sridhar, — Andhra Pradesh High Court (2025-09-25)
- MANASVI AQUA NEEDS v. THE DEPUTY ASSISTANT COMMISSIONER — Andhra Pradesh High Court (2025-09-11)
- VARRE HARI BABU v. THE DEPUTY ASSISTANT COMMISSIONER — Andhra Pradesh High Court (2025-09-11)
- S R CONSTRUCTIONS v. The Assistant Commissioner (State Taxes) — Andhra Pradesh High Court (2025-09-11)
- M/s. Gayam Srinivasulu, v. THE ASSISTANT COMMISSIONER(STATE TAXES) — Andhra Pradesh High Court (2025-09-11)
- M/s. Varre Hari Babu v. The Deputy Assistant Commissioner (ST)-II — Andhra Pradesh High Court (2025-09-11)
- CHADALAVADA TIRUPATHIREDDY v. THE ASSISTANT COMMISSIONER(STATE TAXES) — Andhra Pradesh High Court (2025-09-11)
- MAHADEV TRANSPORT AND CONTRACTORS v. ASSISTANT COMMISSIONER — Andhra Pradesh High Court (2025-09-11)
- JAI SRI VENKATESWARA SWAMY TRADERS v. THE ASSISTANT COMMISSIONER(ST) — Andhra Pradesh High Court (2025-09-11)
- M/s. LABBAIK STEELS v. THE ASSISTANT COMMISSIONER — Andhra Pradesh High Court (2025-09-11)