R RAGHUNANDAN RAO,SUBHENDU SAMANTA
78 recorded High Court judgment(s) · 2025–2025
Open in Lexace · Search this judge's casesCourts
| Andhra Pradesh High Court | 78 |
Disposal nature
| DISMISSED NO COSTS | 34 |
| DISPOSED OF NO COSTS | 29 |
| ALLOWED NO COSTS | 8 |
| CLOSED NO COSTS | 6 |
| WITHDRAWN | 1 |
Recent judgments
- SEIL ENERGY INDIA LIMITED v. THE PRINCIPAL COMMISSIONER OF ENTRAL TAX — Andhra Pradesh High Court (2025-12-30)
- M/s. SEIL Energy India Limited v. THE PRINCIPAL COMMISSIONER OF CENTRAL TAX — Andhra Pradesh High Court (2025-12-30)
- M/s. SEIL Energy India Limited, v. The Principal Commissioner of Central Tax, — Andhra Pradesh High Court (2025-12-30)
- SEIL ENERGY INDIA LIMITED v. THE PRINCIPAL COMMISSIONER OF CENTRAL TAX — Andhra Pradesh High Court (2025-12-30)
- SEIL ENERGY INDIA LIMITED v. THE PRINCIPAL COMMISSIONER OF CENTRAL TAX — Andhra Pradesh High Court (2025-12-30)
- M/s. SEIL Energy India Limited v. THE PRINCIPAL COMMISSIONER OF CENTRAL TAX — Andhra Pradesh High Court (2025-12-30)
- SEIL ENERGY INDIA LIMITED v. THE PRINCIPAL COMMISSIONER OF CENTRAL TAX — Andhra Pradesh High Court (2025-12-30)
- M/S SEIL ENERGY INDIA LIMITED v. THE PRINCIPAL COMMISSIONER OF CENTRAL TAX — Andhra Pradesh High Court (2025-12-30)
- SEIL ENERGY INDIA LIMITED v. THE PRINCIPAL COMMISSIONER OF CENTRAL TAX — Andhra Pradesh High Court (2025-12-30)
- M/s. SEIL Energy India Limited, v. THE PRINCIPAL COMMISSIONER OF CENTRAL TAX — Andhra Pradesh High Court (2025-12-30)
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