R RAGHUNANDAN RAO,MAHESWARA RAO KUNCHEAM

460 recorded High Court judgment(s) · 2024–2025

Courts

Disposal nature

Recent judgments

• KALIMILI VIJAYALAXMI v. MR O ANAND (IAS) — Andhra Pradesh High Court (2025-10-30)
• CHADALAVADA PALLAVI v. HARISH KUMAR GUPTA — Andhra Pradesh High Court (2025-10-09)
• Smt. B. Rupalatha v. State of Andhra Pradesh, Rep. by its Principal Secretary, — Andhra Pradesh High Court (2025-05-04)
• The State of Andhra Pradesh, v. Mopuri Hemavathi — Andhra Pradesh High Court (2025-05-04)
• S. Swapna v. State of Andhra Pradesh — Andhra Pradesh High Court (2025-04-08)
• MUTYALAMMA v. STATE OF AP — Andhra Pradesh High Court (2025-03-21)
• Kola Keshav Reddy v. The Depot Manager, APSTRC, Macherla Depot, — Andhra Pradesh High Court (2025-03-20)
• The Indian Institute of Petroleum and Energy(IIPM) v. State of Andhra Pradesh — Andhra Pradesh High Court (2025-03-20)
• GavaraRamunaidu v. State of Andhra Pradesh — Andhra Pradesh High Court (2025-03-20)
• G. RAMUNAIDU & 72 ORS. v. PRL. SECY., REV. DEPT. & 6 ORS. — Andhra Pradesh High Court (2025-03-20)