LexR RAGHUNANDAN RAO,K MANMADHA RAO
362 recorded High Court judgment(s) · 2025–2025
Open in Lexace · Search this judge's casesCourts
| Andhra Pradesh High Court | 362 |
Disposal nature
| DISPOSED OF NO COSTS | 170 |
| ALLOWED NO COSTS | 56 |
| CLOSED NO COSTS | 48 |
| DISMISSED | 38 |
| WITHDRAWN | 28 |
| DISMISSED AS INFRUCTUOUS | 11 |
| DISMISSED NO COSTS | 4 |
| DISMISSED FOR DEFAULT | 4 |
Recent judgments
- M/s. Water Users Association v. The Assistant Commissioner (State Tax), — Andhra Pradesh High Court (2025-05-08)
- Kesireddy Upender Reddy, v. THE STATE OF ANDHRA PRADESH — Andhra Pradesh High Court (2025-05-07)
- VIKRANTH MINES AND MINERALS v. THE ASSISTANT COMMISSIONER — Andhra Pradesh High Court (2025-05-06)
- M/s Sri Sai Kisan Seva Kendra v. Deputy Commercial Tax Officer-I, — Andhra Pradesh High Court (2025-05-06)
- SRI CHAKRA CEMENTS LIMITED v. DEPUTY COMMISSIONER — Andhra Pradesh High Court (2025-05-06)
- VIKRANTH MINES AND MINERALS v. THE ASSISTANT COMMISSIONER — Andhra Pradesh High Court (2025-05-06)
- M/s. Vikranth Mines and Minerals, v. The Assistant Commissioner (ST), — Andhra Pradesh High Court (2025-05-06)
- M/S WIDOM IT SERVICES INDIA PRIVATE LIMITED v. THE PR ADDITIONAL DIRECTOR GENERAL — Andhra Pradesh High Court (2025-05-06)
- B. Indravathi, v. Sri Vijaya Rama Raju, — Andhra Pradesh High Court (2025-05-06)
- M/S SRINIVAS TRADERS v. THE ASSISTANT COMMISSIONER OF STATE TAX — Andhra Pradesh High Court (2025-05-06)