R RAGHUNANDAN RAO,HARINATH.N

874 recorded High Court judgment(s) · 2024–2025

Courts

Disposal nature

Recent judgments

• AKULA SRAVAN KUMAR v. G JAYA LAKSHMI IAS — Andhra Pradesh High Court (2025-12-04)
• VOLETI VENKATA NARAYANA v. SRI L RAMAKRISHNA — Andhra Pradesh High Court (2025-11-13)
• DR. JNANESH CHOWDARY JYESTA v. M.T. KRISHNA BABU — Andhra Pradesh High Court (2025-06-26)
• NANDYAL MERCHANTS CO.OPERATIVE HOUSE AND SHOPS CONSTRUCTION SOCIETY LTD., v. SRI R.P. SISODIA, IAS — Andhra Pradesh High Court (2025-06-26)
• IN RE v. SRI M NAGARAJU — Andhra Pradesh High Court (2025-03-20)
• M. Srinivasa Rao, v. Tangirala Ramana Reddy, — Andhra Pradesh High Court (2025-03-06)
• V. Raghuram, v. Tangirala Ramana Reddy, — Andhra Pradesh High Court (2025-03-06)
• RAJKAMAL AGRO PRODUCTS PVT.LTD., v. The State of Andhra Pradesh, — Andhra Pradesh High Court (2025-02-20)
• M/S NANDINI FOOD PRODUCTS v. THE STATE OF AP — Andhra Pradesh High Court (2025-02-20)
• BANDARU TANDAVA KRISHNA v. THE CHAIRMAN — Andhra Pradesh High Court (2025-02-20)