LexR RAGHUNANDAN RAO,B V L N CHAKRAVARTHI
43 recorded High Court judgment(s) · 2025–2025
Open in Lexace · Search this judge's casesCourts
| Andhra Pradesh High Court | 43 |
Disposal nature
| DISPOSED OF NO COSTS | 21 |
| ALLOWED NO COSTS | 15 |
| DISMISSED | 3 |
| CLOSED NO COSTS | 2 |
| DISMISSED AS INFRUCTUOUS | 1 |
| WITHDRAWN | 1 |
Recent judgments
- G. Damodhar v. Talupula Phani Raj — Andhra Pradesh High Court (2025-11-21)
- G. Damodhar v. The State of Andhra Pradesh — Andhra Pradesh High Court (2025-11-21)
- D NAGARJUNA v. THE STATE OF ANDHRA PRADESH — Andhra Pradesh High Court (2025-11-16)
- Tulluri Krishna Murthy, v. The State of Andhra Pradesh, — Andhra Pradesh High Court (2025-11-16)
- VAKA APPARAO v. THE STATE OF ANDHRA PRADESH — Andhra Pradesh High Court (2025-11-16)
- V YEDUKONDALU v. B RAJA SEKHAR — Andhra Pradesh High Court (2025-11-16)
- PANTAM PRABHUDASU v. THE STATE OF ANDHRA PRADESH — Andhra Pradesh High Court (2025-11-16)
- P C APPARAO v. THE STATE OF ANDHRA PRADESH — Andhra Pradesh High Court (2025-11-16)
- MANTHENA PRAVEEN KUMAR v. THE STATE OF ANDHRA PRADESH — Andhra Pradesh High Court (2025-05-08)
- THE ANDHRA COTTON STORES v. THE ASSISTANT COMMISSIONER — Andhra Pradesh High Court (2025-05-08)