R RAGHUNANDAN RAO
15,919 recorded High Court judgment(s) · 2020–2026
Open in Lexace · Search this judge's casesCourts
| Andhra Pradesh High Court | 15919 |
Disposal nature
| DISPOSED OF NO COSTS | 8898 |
| CLOSED NO COSTS | 3430 |
| ALLOWED NO COSTS | 1144 |
| WITHDRAWN | 906 |
| DISMISSED | 740 |
| DISMISSED AS INFRUCTUOUS | 420 |
| DISMISSED NO COSTS | 225 |
| DISMISSED FOR DEFAULT | 70 |
Recent judgments
- Sure Hema Latha, v. Konakandla Kasi Ramarao alias Konakondla Malleswara Rao — Andhra Pradesh High Court (2026-05-07)
- SANGAPU RAMA KOTESWARA RAO v. PADALA ARJUN RAO — Andhra Pradesh High Court (2026-05-07)
- SURE SESHAGIRI RAO v. KONAKANDLA KASI RAMARAO — Andhra Pradesh High Court (2026-05-07)
- Yaddanapudi Naga Venkata Hanumanth Prasad v. Gouripeddi Murali — Andhra Pradesh High Court (2026-05-07)
- VELUGURI ANJANEYULU v. KONAKANDLA KASI RAMARAO ALIAS K. MALLESWARA RAO — Andhra Pradesh High Court (2026-05-07)
- CHALLA SIVA REDDY v. PEEYUSH KUMAR, IAS — Andhra Pradesh High Court (2026-05-07)
- MANCHA PRASAD RAO v. MANCHA KRISHNA RAO — Andhra Pradesh High Court (2026-05-07)
- M/s.UDAY AGRO AND TECHNOLOGY PVT.LTD., v. NISSANKARARAO VENKATESWARAMMA, — Andhra Pradesh High Court (2026-05-07)
- GOURIPEDDI MURALI v. NORI BHAVANI — Andhra Pradesh High Court (2026-05-07)
- SURE HEMA LATHA v. KONAKANDLA KASI RAMARAO — Andhra Pradesh High Court (2026-05-07)
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