R.R.PRASAD, RAVI NATH VERMA
131 recorded High Court judgment(s) · 2014–2016
Open in Lexace · Search this judge's casesCourts
| Jharkhand High Court | 131 |
Disposal nature
| Dismissed | 70 |
| Allowed | 25 |
| Disposed Off | 12 |
| Partly Allowed | 11 |
| Withdrawn | 6 |
| Infractous | 5 |
| Dissmiss For Default/Non-Prosecution | 1 |
| Abated | 1 |
Recent judgments
- ALI BUX MIAN v. STATE OF JHARKHAND — Jharkhand High Court (2016-02-08)
- SHIBU MAHTO v. STATE OF JHARKHAND — Jharkhand High Court (2016-02-03)
- NEEL KANTH MANDAL v. STATE OF JHARKHAND — Jharkhand High Court (2016-02-03)
- ASHRU SAO v. THE STATE OF JHARKHAND AND ANR — Jharkhand High Court (2016-02-03)
- SANJAY MANDAL v. STATE OF JHARKHAND . — Jharkhand High Court (2016-02-03)
- DAYA NAND MANDAL v. STATE OF JHARKHAND — Jharkhand High Court (2016-02-03)
- ASHRU SAO v. STATE OF JHARKHAND AND ORS — Jharkhand High Court (2016-02-03)
- CHHOTU BHUIYA CHHATTU RAM v. STATE OF JHARKHAND — Jharkhand High Court (2016-02-02)
- SUKHU MARANDI v. STATE OF JHARKHAND — Jharkhand High Court (2016-02-02)
- BUDHUWA GWALA v. STATE OF JHARKHAND — Jharkhand High Court (2016-02-01)
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