LexR.R.PRASAD, . PRAMATH PATNAIK
137 recorded High Court judgment(s) · 2015–2016
Open in Lexace · Search this judge's casesCourts
| Jharkhand High Court | 137 |
Disposal nature
| Dismissed | 65 |
| Allowed | 43 |
| Partly Allowed | 19 |
| Disposed Off | 3 |
| Infractous | 2 |
| Dissmiss For Default/Non-Prosecution | 2 |
| Withdrawn | 2 |
| Appeal Is Partly Allowed | 1 |
Recent judgments
- MD.ASHIQUE AHAMED v. UNION OF INDIA And ORS. — Jharkhand High Court (2016-02-10)
- GAUTAM DUTTA v. STATE OF JHARKHAND — Jharkhand High Court (2016-02-10)
- COL.LAL JYOTINDRA DEV v. UNION OF INDIA And ORS — Jharkhand High Court (2016-02-10)
- UPENDRA NATH MAHTO v. UNION OF INDIA And ORS — Jharkhand High Court (2016-02-10)
- ARUN KUMAR GUPTA And ANR v. STATE OF JHARKHAND — Jharkhand High Court (2015-12-09)
- ANIL MANDAL v. STATE OF JHARKHAND — Jharkhand High Court (2015-12-07)
- BASHKI MANDAL BASUKI MANDAL v. STATE OF JHARKHAND — Jharkhand High Court (2015-12-07)
- MAHENDRA MANDAL v. STATE OF JHARKHAND — Jharkhand High Court (2015-12-07)
- RITO MANDAL v. STATE OF JHARKHAND — Jharkhand High Court (2015-12-07)
- PRABHANJAN PRASAD SINGH v. STATE OF JHARKHAND And ORS — Jharkhand High Court (2015-12-07)