R.R.PRASAD, . AMITAV K. GUPTA

30 recorded High Court judgment(s) · 2014–2014

Courts

Disposal nature

Recent judgments

• SABIR ALAM v. STATE OF JHARKHAND — Jharkhand High Court (2014-10-21)
• FAHIM KHAN v. The State Of Jharkhand And Ors — Jharkhand High Court (2014-09-25)
• RAMU KISKU v. STATE OF JHARKHAND — Jharkhand High Court (2014-09-24)
• TAPESHWAR SINGH v. STATE OF JHARKHAND And ANR — Jharkhand High Court (2014-09-18)
• UPENDRA PASWAN v. STATE OF JHARKHAND — Jharkhand High Court (2014-09-18)
• COURTS ON ITS OWN MOTION v. Ashwani Kumar Sinha — Jharkhand High Court (2014-09-17)
• PANKAJ KUMAR KARN v. State Of Jharkhand — Jharkhand High Court (2014-09-16)
• STATE OF JHARKHAND THROUGH THE DIVISIONAL FOREST OFFICER RAMGARH v. KULBINDA SINGH ALIAS KULVINDER SINGH AND ANR — Jharkhand High Court (2014-09-15)
• JAYANTA MITRA v. The State Of Jharkhand — Jharkhand High Court (2014-09-15)
• MANJU SHARMA v. The State Of Jharkhand Its Secretary Department Of Home Government Of Jharkhand Ranchi And Ors — Jharkhand High Court (2014-09-15)