LexR.R.PRASAD
2,757 recorded High Court judgment(s) · 2012–2016
Open in Lexace · Search this judge's casesCourts
| Jharkhand High Court | 2757 |
Disposal nature
| Disposed Off | 637 |
| Allowed | 615 |
| Dismissed | 601 |
| Bail | 403 |
| Withdrawn | 346 |
| Rejected | 72 |
| Infractous | 48 |
| Partly Allowed | 26 |
Recent judgments
- Asmendra Paswan Alias Jasmendra v. The State Of Jharkhand — Jharkhand High Court (2016-02-11)
- Emmanual Barla v. The State Of Jharkhand — Jharkhand High Court (2016-02-11)
- Birendra Mandal v. The State Of Jharkhand — Jharkhand High Court (2016-02-11)
- UMESH PRASAD GUPTA v. STATE OF JHARKHAND — Jharkhand High Court (2016-02-11)
- Vipul Kumar Jain v. The State Of Jharkhand — Jharkhand High Court (2016-02-11)
- Partha Ghosh v. The State Of Jharkhand — Jharkhand High Court (2016-02-11)
- Suraj Kumar Alias Suraj Kumar Das v. The State Of Jharkhand — Jharkhand High Court (2016-02-11)
- Babul Sk v. The State Of Jharkhand — Jharkhand High Court (2016-02-11)
- Amit Singh Alias Raghu Singh v. The State Of Jharkhand — Jharkhand High Court (2016-02-11)
- Dulal Bhuiyan v. The State Of Jharkhand Through C B I — Jharkhand High Court (2016-02-11)