R.R.JAIN, . H.R.SHELAT

37 recorded High Court judgment(s) · 1996–1996

Courts

Gujarat High Court

38-RULE ABSOLUTE/ALLOWED @ FH	16
39-RULE DISCHARGED/DISMISSED @ FH	11
26-DISMISSED @ ADM.STAGE	5
28-REJECTED @ ADM.STAGE	2
42-RULE DISCHARGED @ FH	2
27-WITHDRAWN @ ADM.STAGE	1

AHMED NOORMAHMAD BHATTI v. STATE OF GUJARAT — Gujarat High Court (1996-04-04)
STATE OF GUJARAT v. BHIMA ISHWAR — Gujarat High Court (1996-03-15)
SHAILESHKUMAR RAMANLAL SHAH v. SK SHELAT — Gujarat High Court (1996-03-15)
AMINABIBI A MALEK v. RIYAZBHAI S MUNSHI — Gujarat High Court (1996-03-14)
GANPATRAM ATMARAM PATEL v. PRINCIPAL & MANAGING TRUSTEE — Gujarat High Court (1996-03-14)
JAGDISHBHAI P TRIVEDI v. STATE OF GUJARAT — Gujarat High Court (1996-03-13)
. v. . — Gujarat High Court (1996-03-13)
RABARI BALUBHAI MERAMAN v. STATE OF GUJARAT — Gujarat High Court (1996-03-12)
MANGALBHAI BHULOABHAI PARMAR v. STATE OF GUJARAT — Gujarat High Court (1996-03-12)
STATE OF GUJ' v. PATEL LALJI SHANKER & 4 — Gujarat High Court (1996-03-01)