R.R.JAIN

140 recorded High Court judgment(s) · 1995–1997

Courts

Gujarat High Court

140

38-RULE ABSOLUTE/ALLOWED @ FH	80
42-RULE DISCHARGED @ FH	27
28-REJECTED @ ADM.STAGE	12
39-RULE DISCHARGED/DISMISSED @ FH	10
26-DISMISSED @ ADM.STAGE	3
27-WITHDRAWN @ ADM.STAGE	3
31-NOTICE DISCHARGED @ ADM.STAGE	3
44-PARTLY ALLOWED @ FH	1

MANILAL NAGARDAS PARMAR v. STATE OF GUJARAT — Gujarat High Court (1997-09-05)
STATE OF GUJARAT v. NAVINBHAI MAGNBHAI PATEL — Gujarat High Court (1997-08-13)
KESARISINH MOJISINH YADAV v. SHANTABEN WIFE OF BHIMSINH AMARSINH VASAVA — Gujarat High Court (1997-07-04)
R V REFRACTORIES v. STATE OF GUJARAT — Gujarat High Court (1997-07-03)
NESTLE INDIA LTD v. STATE OF GUJARAT THROUGH N A SHAH — Gujarat High Court (1997-07-03)
JASHVANTLAL MAGANLAL MODI v. STATE OF GUJARAT — Gujarat High Court (1997-06-27)
PRASHANT P SHAH v. JIGNESH MADHUSUDAN ACHARYA, MANAGER, — Gujarat High Court (1997-06-24)
ASHOKKUMAR SHIVCHAND LATHI v. STATE OF GUJARAT — Gujarat High Court (1997-06-24)
MOHAMMED SAQUIB S/O ABDUL HAMID NACHAN v. STATE OF GUJARAT — Gujarat High Court (1997-06-23)
KANTIKUMAR P DAS v. STATE OF GUJARAT — Gujarat High Court (1997-06-20)