R. POORNIMA

600 recorded High Court judgment(s) · 2024–2026

Courts

Madras High Court

600

ORDERED	268
DISMISSED	85
ALLOWED	52
WITHDRAWN DISMISSED	26
ALLOWED ON CONDITION	26
SETTLED BEFORE THE LOK-ADALATS	26
DISMISSED FOR DEFAULT	23
PARTLY ALLOWED	18

HALIQUL ZAMAN, v. AKBAR SHA, — Madras High Court (2026-06-04)
PONNAIAN NADAR, v. NALLATHAMBI NADAR — Madras High Court (2026-06-03)
1. Kandan (Died) 2. Murugaiya v. 1. Kanthari (Died) 2. Alagumalai (Died) 3. S.Pethan — Madras High Court (2026-06-01)
EDWIN DAVID, (DIED) v. LAWRENCE, — Madras High Court (2026-06-01)
S.PERIASAMY, v. GANAPATHY THEVAR(DIED) — Madras High Court (2026-06-01)
K.SRINIVASAN, v. 1.THE ORIENTAL INS.CO.LTD., — Madras High Court (2026-06-01)
1 Kandan (Died) 2. Murugaiya v. 1. Kanthari (Died) 2. Alagumalai (Died) 3. S.Pethan — Madras High Court (2026-06-01)
Subramanian, v. Shanmuga Vadivammal, — Madras High Court (2026-04-27)
S.SUBBIAH v. SIVASAMI THEVAR(Died) 2. P.Pandian (Died) 3. State of Tamilnadu — Madras High Court (2026-04-20)
S.THIRUPATHY v. V.RAJU (DIED) — Madras High Court (2026-04-15)