LexR. POORNIMA
39 recorded High Court judgment(s) · 2025–2025
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 39 |
Disposal nature
| DISPOSED OF | 14 |
| DISMISSED | 12 |
| WITHDRAWN DISMISSED | 7 |
| ALLOWED | 3 |
| DISPOSED AS INFRUCTUOUS | 1 |
| DISMISSED AS INFRUCTUOUS | 1 |
| DISMISSED FOR NON-PROSECUTION | 1 |
Recent judgments
- P.Thulasirajan v. The Chief Controller of Explosives — Madras High Court (2025-10-14)
- RAMESH.K.K v. UNION OF INDIA — Madras High Court (2025-10-14)
- Venkateshan v. The Authorized Officer / Chief Manager — Madras High Court (2025-10-14)
- Udhayakumar v. The District Collector — Madras High Court (2025-10-14)
- R.Srikanth v. The District Collector — Madras High Court (2025-10-14)
- Joesph Vasudevan Seenivasan v. The Regional Director — Madras High Court (2025-10-14)
- S.Sangeetha v. The District Collector — Madras High Court (2025-10-14)
- K.Pitchaiammal v. The District Collector — Madras High Court (2025-10-14)
- John Mento. M v. The Branch Manager — Madras High Court (2025-10-14)
- K.Sermakani v. The Director of Geology and Miniing, — Madras High Court (2025-10-14)