R. PONGIAPPAN, M. VENUGOPAL
134 recorded High Court judgment(s) · 2018–2019
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| Madras High Court | 134 |
Disposal nature
| DISPOSED OF | 81 |
| DISMISSED | 20 |
| DISMISSED AS WITHDRAWAL | 13 |
| CLOSED | 9 |
| WITHDRAWN DISMISSED | 8 |
| ALLOWED | 2 |
| DISPOSED OF WITH DIRECTION | 1 |
Recent judgments
- B.Usha, v. Principal Labour Judge, — Madras High Court (2019-02-28)
- XS Real Properties Pvt. Ltd., v. Anaithu Vivasaya Sagupadi — Madras High Court (2019-02-14)
- R.Devanarayanan v. The District Collector — Madras High Court (2019-02-14)
- M/s.Kamachi Sponge & Power v. The District Collector — Madras High Court (2019-02-07)
- K.Mohankumar v. The Registrar General — Madras High Court (2019-02-01)
- Gerard George, v. The Chief Executive Officer, — Madras High Court (2019-02-01)
- M.Boopathiraja, v. The Registrar General — Madras High Court (2019-02-01)
- Dr.R.Natesan v. The District Collector — Madras High Court (2019-01-31)
- Maharaja v. The Assistant Divisional — Madras High Court (2019-01-31)
- R.RAMESH v. SECRETARY TO GOVT — Madras High Court (2019-01-31)
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