LexR. PONGIAPPAN
8,673 recorded High Court judgment(s) · 2016–2022
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 8673 |
Disposal nature
| ORDERED | 2150 |
| DISMISSED | 1322 |
| DISPOSED OF | 1024 |
| ALLOWED | 985 |
| WITHDRAWN DISMISSED | 702 |
| GRANTED | 694 |
| CLOSED | 544 |
| MODIFIED | 222 |
Recent judgments
- RAJI @ KAIPILLAI RAJ @ VARADHARAJ v. STATE REP BY THE SUB DIVISIONAL EXECUTIVE MAGISTRATE AND REVENUE DIVISIONAL OFFICER — Madras High Court (2022-04-29)
- MALLAI (ALIAS) SOUNDARRAJAN v. SUB DIVISIONAL MAGISTRATE AND REVENUE DIVISIONAL OFFICER — Madras High Court (2022-04-29)
- AGAMADOU IBRAGUIME SHUAID v. BRAVO LOGISTICS PRIVATE LIMITED — Madras High Court (2022-04-29)
- K.PANDI v. JAMBULINGAM — Madras High Court (2022-04-29)
- GUNASUNDARI v. SREE DURGA INDUSTRIES — Madras High Court (2022-04-29)
- M.ROJA v. STATE REP BY — Madras High Court (2022-04-29)
- PERIYASAMY v. STATE REP BY — Madras High Court (2022-04-29)
- R.UMA MAHESWARI v. V.K.GUNASEKARAN — Madras High Court (2022-04-29)
- J.UDHAYAKUMAR v. A.ABISHANTH — Madras High Court (2022-04-29)
- MOHAMED SHAIK FAHIM v. THE INTELLIGENCE OFFICER — Madras High Court (2022-04-29)