LexR.P. SONDURBALDOTA, P.B. MAJMUDAR
38 recorded High Court judgment(s) · 2005–2008
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 38 |
Disposal nature
| Disposed Off | 15 |
| Allowed | 9 |
| Allowed To be withdrawn | 5 |
| Dismissed | 3 |
| Rejected | 1 |
| ALLOWED TO BE WITHDRAWN AT ADMISSION STAGE | 1 |
| DISMISSED FOR NON-PROSECUTION/DEFAULT AT ADMISSION STAGE | 1 |
| WITHDRAWN | 1 |
Recent judgments
- PRATIMA LAKHOTIA v. SUNIL LAKHOTIA — Bombay High Court (2008-12-18)
- SOU. PREMA HIRALAL PAWAR v. SHRI. LIMBAJI DHULAPPA RATHOD — Bombay High Court (2008-11-12)
- SMT. PRAMILA H. PATIL v. BABASAHEB BABURAO VIPAT and ORS. — Bombay High Court (2008-11-12)
- MADHAV GOPAL JOSHI v. YASHWANT GOPAL JOSHI D/H SUSHMA YASHWANT JOSHI AND ORS. — Bombay High Court (2008-11-12)
- SOU. PREMA HIRALAL PAWAR v. SHRI. LIMBAJI DHULAPPA RATHOD — Bombay High Court (2008-11-12)
- SHEETAL SACHIN MATALE v. SACHIN BAJIRAO MATALE — Bombay High Court (2008-11-12)
- RUPESH RASHMIKANT SHAH v. M/S ELEGANT INDUSTRIES, PVT.LTD. — Bombay High Court (2008-11-11)
- RAVINDRA BABURAO KADAM AND ORS. v. THE STATE OF MAHARASHTRA AND ORS. — Bombay High Court (2008-11-10)
- TAIBAI MAHADEV DHUMAL v. PRAKASH DNYANESHWAR NAGARE — Bombay High Court (2008-11-10)
- SANJAY M.PAWAR v. MALEGAON MUNICIPAL COUNCIL AND ANR. — Bombay High Court (2008-11-10)