LexR.P. SONDURBALDOTA
45 recorded High Court judgment(s) · 2010–2013
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 45 |
Disposal nature
| DISPOSED OFF | 16 |
| Disposed Off | 13 |
| Allowed | 6 |
| Dismissed | 5 |
| WITHDRAWN | 2 |
| Rule Made Absolute | 2 |
| Allowed To be withdrawn | 1 |
Recent judgments
- SHABNAM KAPOOR AND 7 ORS. v. THE STATE OF MAHARASHTRA — Bombay High Court (2013-02-25)
- SOCIETY FOR PN OF EQUALITY AWARENESS AND RIGHTS v. THE NATIONAL SPORTS CLUBL FO INDIA AND 8 ORS. — Bombay High Court (2011-12-22)
- RADIOLOGICAL AND IMAGING ASSOCIATION v. UNION OF INDIA AND ORS — Bombay High Court (2011-11-29)
- RADIOLOGICAL AND IMAGING ASSOCIATION v. UNION OF INDIA AND ORS — Bombay High Court (2011-11-29)
- ZEAL EDUCATION SOCIETY AND ORS v. DIRECTOR OF TECHNICAL EDUCATION, MAHARASHTRA STATE AND ORS — Bombay High Court (2011-08-26)
- RADIOLOGICAL AND IMAGING ASSOCIATION v. UNION OF INDIA AND ORS — Bombay High Court (2011-08-26)
- PADMASHRI ANNASAHEB JADHAV BHARATIYA SAMAJ UNNATI MANDAL AND ORS v. DIRECTORATE OF TECHNICAL EDUCATION, MAHARASHTRA STATE AND ORS — Bombay High Court (2011-08-26)
- RADIOLOGICAL AND IMAGING ASSOCIATION v. UNION OF INDIA AND ORS — Bombay High Court (2011-08-26)
- MAST. INDRANIL SATISH JOSHI THROUGH MOTHER MRS. RAJSHREE JOSHI v. THE STATE OF MAHARASHTRA AND ORS — Bombay High Court (2011-08-23)
- MAST. INDRANIL SATISH JOSHI THROUGH MOTHER MRS. RAJSHREE JOSHI v. THE STATE OF MAHARASHTRA AND ORS — Bombay High Court (2011-08-23)