LexR.P. SONDURBALDOTA, D.K. DESHMUKH
119 recorded High Court judgment(s) · 2010–2010
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 119 |
Disposal nature
| DISPOSED OFF | 91 |
| (unspecified) | 20 |
| DISMISSED | 4 |
| Rejected | 1 |
| WITHDRAWN | 1 |
| Allowed | 1 |
| JUDGEMENT | 1 |
Recent judgments
- SURYABHAN MARUTI AVHAD v. M/S MAHINDRA AND MAHINDRA LIMITED — Bombay High Court (2010-10-08)
- ABBAS ALI RIYASAT HUSSAIN v. STATE OF MAHARASHTRA AND 3 ORS. — Bombay High Court (2010-08-18)
- VEDCHETAN P. PATIL AND 2 ORS. v. GOVERNMENT COLLEGES HOSTEL AND 2 ORS. — Bombay High Court (2010-08-18)
- JAYAKAMAKSHI RAMARATHNAM v. CONTROLLER OF ACCOMMODATION AND ANR. — Bombay High Court (2010-08-16)
- 1. ASHOK PARSRAM BOLKANI, THANE. AND TWO OTHERS. v. 1. MRS. PREMLATA ALIAS POONAM ALILAS KUKKOO W/O. KUMAR ATMARAM SHARMA, MUMBAI AND 4 OTHERS. — Bombay High Court (2010-08-16)
- ASHOK PARSRAM BOLKANI AND ORSW v. MRS. PREMLATA ALIAS POONAM ALIAS KUKKOO WIFE OF KKUMAR ATMARAM SHARMA AND ORS — Bombay High Court (2010-08-16)
- THE MUNICIPAL CORPORATION OF GREATER MUMBAI v. M/S JOINT VENTURE ANGERLEHNER MICHEL BAU GMBH — Bombay High Court (2010-08-16)
- JABALI MOHIUDDIN v. STATE OF MAHARASHTRA AND ORS. — Bombay High Court (2010-08-16)
- muncipal corporation of brihan mubai constituted v. m/s joint ventuer angerlehner-michel bau gmbh — Bombay High Court (2010-08-16)
- muncipal corporation of brihan mubai constituted v. m/s joint ventuer angerlehner-michel bau gmbh — Bombay High Court (2010-08-16)